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Nilesh Bansilal Ghaiwal vs State Of Maharashtra
2022 Latest Caselaw 11794 Bom

Citation : 2022 Latest Caselaw 11794 Bom
Judgement Date : 17 November, 2022

Bombay High Court
Nilesh Bansilal Ghaiwal vs State Of Maharashtra on 17 November, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

           CRIMINAL BAIL APPLN. NO. 29 OF 2022

 Nilesh Bansilal Ghaiwal                                   ....APPLICANT
             V/S
 State Of Maharashtra                                   ....RESPONDENT

Mr. Aabad Ponda Senior Adv i/by Karma Vivan for Applicant Ms. P. N. Dabholkar APP for State API S. S. Chavan Kothrud Police Station Pune

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 17th November, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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