Idbi Trusteeship Services Ltd vs Shivshakti Realhome Pvt. Ltd. And ...
2022 Latest Caselaw 4967 Bom

Citation : 2022 Latest Caselaw 4967 Bom
Judgement Date : 23 May, 2022

Bombay High Court

Idbi Trusteeship Services Ltd vs Shivshakti Realhome Pvt. Ltd. And ... on 23 May, 2022

Bench: Madhav J. Jamdar

                                                                      5-OSIAL-15879-2022.DOC




                      Sonali


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally
         signed by                ORDINARY ORIGINAL CIVIL JURISDICTION
         SONALI
SONALI   MILIND
MILIND   PATIL
         Date:
                                INTERIM APPLICATION (L) NO. 15879 OF 2022
PATIL    2022.05.23

                                                       IN
         12:35:01
         +0530


                               COMMERCIAL EXECUTION APPLICATION (L) NO.
                                                 4039 OF 2021


                      IDBI Trusteeship Services Ltd.                      ... Applicant
                            Versus
                      Shivshakti Realhome Pvt. Ltd. & Ors.                ...Respondents


                      Mr. Shyam Kapadia, Mr. Gaurav Shah and Ms. Jigisha
                           Vadodaria, i/b. Negandhi, Shah & Himayatullah for the
                           Applicant/Decree Holder.
                      Mr. Jehaan Mehta i/b Mr. Shashank Mishra for the
                           Respondent No.1.
                      Mr. Suraj B. Gothwal for Defendant/Judgment Debtor and for
                           Respondent Nos. 2 to 4.


                                           CORAM         Madhav J. Jamdar, J.

(Vacation Court) DATED: 23rd May 2022 PC:-

1. Learned counsel appearing for the Respondent No.1

and the learned counsel appearing for the

23rd May 2022 5-OSIAL-15879-2022.DOC

Defendant/Judgment Debtor and for the Respondent Nos.2 to

4 seeks time to file Affidavit-in-Reply.

2. Affidavit-in-Reply to be filed and served by Wednesday,

i.e. 25th May 2022 by 10.30 a.m.

3. Court Receiver also seeks time to file Court Receiver's

report.

4. Stand over to 25th May 2022. To be taken up at the end

of the board.