Ananta Dharmu Khamkar vs Ladappa Shivappa Kamble (Since ...
2022 Latest Caselaw 4760 Bom

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         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                     SECOND APPEAL NO.399 OF 2022
                                   WITH
                 INTERIM APPLICATION NO.3009 OF 2022


Ananta Dharmu Khamkar                        ..     Appellant

                       Versus

Ladappa Shivappa Kamble (since               ..     Respondents
deceased through LRs) Kashinath
Ladappa Kamble & Ors.


                                       ...

Mr.V.S.Talkute for the Appellant.
                                       ...

                          CORAM: BHARATI DANGRE, J.

DATED : 04th MAY, 2022

P.C:-

1. Issue notice to the respondents, making it returnable on 11/07/2022.

2. Pending service to the respondents, the order passed by the learned District Judge, Satara, staying the execution of the Judgment and Decree in R.C.No.85 of 2005, shall continue to remain in force.

( SMT. BHARATI DANGRE, J.)

M.M.Salgaonkar