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Ranjeetkumar @ Rajkumar Punawasi ... vs The State Of Maharashtra
2022 Latest Caselaw 3564 Bom

Citation : 2022 Latest Caselaw 3564 Bom
Judgement Date : 31 March, 2022

Bombay High Court
Ranjeetkumar @ Rajkumar Punawasi ... vs The State Of Maharashtra on 31 March, 2022
Bench: Prakash Deu Naik
                                                                          20 - IA(ST)-5525-2022-in-APEAL(ST)-1269-2021.doc




                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   CRIMINAL APPELLATE JURISDICTION

                                                 INTERIM APPLICATION (ST) NO. 5525 OF 2022
                                                                    IN
                                                   CRIMINAL APPEAL(ST) NO. 1269 OF 2021

                              Ranjeetkumar @ Rajkumar Punawasi
                              Jaiswal                                                 ...Applicant/Appellant
                                    Versus
                              The State Of Maharashtra                                ...Respondent
                                                           ....
                              Ms. Devyani H. Kulkarni, Advocate for the Applicant/Appellant
                              Mr. Arfan Sait, APP for the Respondent - State.
                              Mr. Kambli, PSI, Shahu Nagar, Police Station, Present.

                                                      CORAM       :        PRAKASH D. NAIK, J.

DATE : 31st MARCH, 2022.

PER COURT:

1. This is an application for condonation of delay in

preferring appeal challenging the judgment of conviction. There is

delay of about 91 days in preferring the appeal. The applicant is in

custody.

2. For the reasons stated in the application and in the

interest of justice the delay is condoned.

3. Interim Application (st.)No. 5525 of 2022 is disposed

off accordingly.


           Digitally signed
           by SAJAKALI                                                     (PRAKASH D. NAIK, J.)
SAJAKALI   LIYAKAT
           JAMADAR
LIYAKAT    Date:
JAMADAR    2022.04.01
           18:47:19
           +0530



                              Sajakali Jamadar                        1 of 1
 

 
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