Bansilal Ramesh Gosavi vs The State Of Maharashtra
2022 Latest Caselaw 3558 Bom

Citation : 2022 Latest Caselaw 3558 Bom
Judgement Date : 31 March, 2022

Bombay High Court

Bansilal Ramesh Gosavi vs The State Of Maharashtra on 31 March, 2022

Bench: M. G. Sewlikar

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                   943 BAIL APPLICATION NO.369 OF 2022

                   BANSILAL RAMESH GOSAVI
                            VERSUS
                 THE STATE OF MAHARASHTRA
                                ...
      Advocate for Applicant : Shri Chaitanya C. Deshpande
           APP for Respondent : Shri G.O.Wattamwar
                                ...
                CORAM : M. G. SEWLIKAR, J.

Date: March 31, 2022 ...

PER COURT :-

1. Shri C.C.Deshpande, learned counsel for the applicant seeks

time to produce on record copies of Judgments of the Special Court

by which the other accused have been released on bail.

2. Stand over to 4th April, 2022.

( M. G. SEWLIKAR, J. )

SPT

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