Bharat Bhatt And Anr vs Rainbow Constructions And 4 Ors
2022 Latest Caselaw 3518 Bom

Citation : 2022 Latest Caselaw 3518 Bom
Judgement Date : 30 March, 2022

Bombay High Court

Bharat Bhatt And Anr vs Rainbow Constructions And 4 Ors on 30 March, 2022

Bench: N. J. Jamadar

                                                                               37-cpcd-153-2019.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                        CONTEMPT PETITION NO.153 OF 2019
                                                      IN
                                      SUMMONS FOR JUDGMENT NO.80 OF 2018

                   Bharat Bhatt and Another                              ...Petitioner
                             vs.
                   Rainbow Constructions and Others                      ...Respondents
VISHAL
SUBHASH
PAREKAR            None for the Petitioner.
                   Mr. Tarang Jagtiani i/b.Jhangiani Narula and Associates, for the
Digitally signed
by VISHAL
                   Respondents.
SUBHASH
PAREKAR
Date: 2022.03.30
18:23:14 +0530
                                              CORAM :    N. J. JAMADAR, J.

                                              DATE :     MARCH 30, 2022

                   P.C.:

1. None present for the petitioner.

2. The learned counsel for the respondents submit that the

substantial payment has been made by the respondents.

3. The learned counsel seeks time to take further instruction

from the respondents as regards the time by which the respondents

would make the balance payment.

4. At the request of the counsel for the respondent post on 4 th

May, 2022.



                                                               (N. J. JAMADAR, J.)




                   Vishal Parekar, P.A.                                                        ...1