Chiripal Poly Films Limited vs Deputy Commissioner Of Income Tax ...
2022 Latest Caselaw 3030 Bom

         Digitally signed
         by MEERA
MEERA    MAHESH
                                                           1/1                          952-wp-526-22.DOC
MAHESH   JADHAV
         Date:
JADHAV   2022.03.29
         11:12:37 +0530
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                         WRIT PETITION NO.526 OF 2022

                Chiripal Poly Films Ltd.                                         ....Petitioner
                       V/s.
                Deputy Commissioner of Income Tax
                Circle 6(1)(1) Mumbai & ors.                                     ...Respondents
                                                           ----

Ms Pradnya G. Vairale for Petitioner Mr. Suresh Kumar for Respondents

----

CORAM : K.R. SHRIRAM & N.R. BORKAR, JJ DATED : 28th MARCH 2022

P.C. :

1 Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

2 Until the next date, no further steps to be taken on the impugned

notice.

3 Ad-interim relief to continue until the next date.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Meera Jadhav