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Rinkle Yogeshkumar Shah vs The Assessing Officer
2022 Latest Caselaw 3027 Bom

Citation : 2022 Latest Caselaw 3027 Bom
Judgement Date : 28 March, 2022

Bombay High Court
Rinkle Yogeshkumar Shah vs The Assessing Officer on 28 March, 2022
Bench: K.R. Sriram, N. R. Borkar
       Digitally
       signed by                                   1/1                         20-wp-30-22.doc
       MEERA
MEERA MAHESH
MAHESH JADHAV
JADHAV Date:
       2022.03.29
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       16:07:36
       +0530
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                    WRIT PETITION NO. 30 OF 2022

             Rinkle Yogeshkumar Shah                                  ....Petitioner
                   V/s.
             The Assessing Officer, Office of the Income Tax
             Officer Ward 19(3)(1)                                    ...Respondent

                                                   ----

Mr. Mayur V. Faria for Petitioner Ms Mamta Omle h/f Mr. Akhileshwar Sharma for Respondent

----

CORAM : K.R. SHRIRAM & N.R. BORKAR, JJ DATED : 28th MARCH 2022

P.C. :

1 Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

2 Until the next date, no further steps to be taken on the impugned

notice.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Meera Jadhav

 
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