Shri Shaligram Nathuji Lande ... vs Smt. Shailaja Dattaraya ...
2022 Latest Caselaw 3013 Bom

                                                                                                                   32-SA516.18.odt
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                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              NAGPUR BENCH, NAGPUR.
                                             SECOND APPEAL NO. 516 OF 2018
                                           Shaligram Nathuji Lande (Koli) and another
                                                               -Vs.-
                                             Shailaja Dattaraya Palsodkar and others
                   ----------------------------------------------------------------------------------------------------------------------
                   Office notes, Office Memoranda of
                   Coram, appearances, Court's orders                                   Court's or Judge's Orders.
                   or directions and Registrar's orders.
                   ----------------------------------------------------------------------------------------------------------------------
                                                          Mr.J.Y.Ghurde, counsel for the appellants.
                                                          Mr.R.G.Kavimandan, counsel for respondent No.1.


                                                                   CORAM : MANISH PITALE, J.

DATE : 28.03.2022

The learned counsel for the rival parties have filed written notes of arguments and they have also filed copies of judgments on which they wish to rely. Today, the appeal is called out for hearing at 4.29 p.m. Hence, list for final disposal on 19/04/2022.

JUDGE

Signed By:GHANSHYAM S KHUNTE

Signing Date:29.03.2022 13:02

KHUNTE