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Shaikh Musa Shaikh Ishaque vs The Cantonment Board, Ahmednagar
2022 Latest Caselaw 3011 Bom

Citation : 2022 Latest Caselaw 3011 Bom
Judgement Date : 28 March, 2022

Bombay High Court
Shaikh Musa Shaikh Ishaque vs The Cantonment Board, Ahmednagar on 28 March, 2022
Bench: Mangesh S. Patil
                                                                              10-SA NO.854 OF 2012.odt



                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              BENCH AT AURANGABAD

                        SECOND APPEAL NO.854 OF 2012
            WITH CA/5154/2014 IN SA/854/2012 WITH CA/14437/2012 IN
                                 SA/854/2012

                           SHAIKH MUSA SHAIKH ISHAQUE
                                     VERSUS
                       THE CANTONMENT BOARD, AHMEDNAGAR

                                            ...
                         Advocate for Appellant : Mr. Ajit M. Gholap
                                            ...


                                      CORAM : MANGESH S. PATIL, J.
                                      DATED     : 28th MARCH, 2022.



PER COURT :

1. Learned Advocate Mr. Ajit Gholap submits that he would furnish a

copy of the Judgment as indicated in the order passed on the last date and

seeks time.

2. Stand over to 18th April 2022.

( MANGESH S. PATIL, J.)

Tandale/-

 
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