Arun Shreemant Hiwale vs Rekha Somnath Hiwale And Anr
2022 Latest Caselaw 2975 Bom

                                    1/1                      19- 20 FA 77-22+1.doc


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION
                         FIRST APPEAL NO.77 OF 2022

Rahul Angad Kamble                              ..     Appellant

                         Versus

Rekha Somnath Hiwale and Anr.                   ..     Respondents



                                   ALONGWITH
                         FIRST APPEAL NO.79 OF 2022

Arun Shreemant Hiwale                           ..     Appellant

                         Versus

Rekha Somnath Hiwale and Anr.                   ..     Respondents

                                          ...
Mr.Amol Gatne with Mrs.Swati U. Mehta for the Appellant in
both the Appeals.

Ms.Varsha Chavan for the Respondents in both the Appeals.
                            ...

                            CORAM: BHARATI DANGRE, J.

DATED : 25th MARCH, 2022

P.C:-

1 Heard.

2. Closed for Judgment.

( SMT. BHARATI DANGRE, J.)

M.M.Salgaonkar