Tushar Anil Thakkar vs Income Tax Officer, Ward 17 ...
2022 Latest Caselaw 2944 Bom

Citation : 2022 Latest Caselaw 2944 Bom
Judgement Date : 24 March, 2022

Bombay High Court

Tushar Anil Thakkar vs Income Tax Officer, Ward 17 ... on 24 March, 2022

Bench: K.R. Sriram, N. R. Borkar

          Digitally signed
          by GAURI
GAURI     AMIT
AMIT      GAEKWAD                                     1/1                        WPL-9067-2022.doc

GAEKWAD   Date:
          2022.03.25
          17:14:48 +0530
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                     WRIT PETITION (L) NO.9067 OF 2022
                                                  WITH
                                     WRIT PETITION (L) NO.9029 OF 2022
             Tushar Anil Thakkar                                  ....Petitioner
                         V/s.
             Income Tax Officer, Ward 17(3)(1) & Ors.     ....Respondents
                                             ----
             Ms. Neha Paranjpe for petitioner.
                                             ----
                                                  CORAM : K.R. SHRIRAM &
                                                          N.R. BORKAR, JJ.

DATED : 24th MARCH 2022

P.C.:

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

3 Until the next date, no further steps to be taken on the

impugned notice dated 30th June 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad