Suv Developers vs Deputy Commissioner Of Income Tax ...
2022 Latest Caselaw 2939 Bom

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          by GAURI
GAURI     AMIT
AMIT      GAEKWAD                                     1/1                       WPL-5638-2022.doc

GAEKWAD   Date:
          2022.03.25
          17:14:48 +0530
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                     WRIT PETITION (L) NO.5638 OF 2022
                                                  WITH
                                     WRIT PETITION (L) NO.5628 OF 2022
             SUV Developers                                  ....Petitioner
                         V/s.
             Deputy Commissioner of Income Tax
             Circle 17(1) and Ors.                          ....Respondents
                                                ----
             Mr. P.C. Tripathi for petitioner in both petitions.
                                                ----
                                                       CORAM : K.R. SHRIRAM &
                                                                 N.R. BORKAR, JJ.

DATED : 24th MARCH 2022

P.C.:

WRIT PETITION (L) NO.5638 OF 2022 WITH WRIT PETITION (L) NO.5628 OF 2022

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, these petitions to be listed on 11th April 2022.

3 Until the next date, no further steps to be taken on the

impugned notice dated 28th June 2021 in both petitions.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad