Rama Mohana Rao Bandlamudi vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2935 Bom

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GAURI     AMIT
AMIT      GAEKWAD                                     1/1                      446.WP-1447-2022.doc

GAEKWAD   Date:
          2022.03.25
          17:14:50 +0530
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                       WRIT PETITION NO.1447 OF 2022
             Rama Mohana Rao Bandlamudi                             ....Petitioner
                         V/s.
             Assistant Commissioner of Income
             Tax, Circle - 32(1) and Ors.                           ....Respondents
                                            ----
             Mr. N.C. Ranganayakulu for petitioner.
             Mr. Suresh Kumar for respondents.
                                            ----
                                                            CORAM : K.R. SHRIRAM &
                                                                    N.R. BORKAR, JJ.

DATED : 24th MARCH 2022

P.C.:

1 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

2 Until the next date, no further steps to be taken on the

impugned notice dated 28th June 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad