Yashashvi Vyapar And Vitt Pvt. Ltd vs The Deputy Commissioner Of Income ...
2022 Latest Caselaw 2927 Bom

          Digitally signed
          by GAURI
GAURI     AMIT
AMIT      GAEKWAD                                     1/1                      436.WP-1397-2022.doc

GAEKWAD   Date:
          2022.03.25
          17:14:51 +0530
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                       WRIT PETITION NO.1397 OF 2022
             Yashashvi Vyapar and Vitt Pvt. Ltd.                    ....Petitioner
                         V/s.
             The Deputy Commissioner of Income
             Tax Circle 4(3)(1) and Ors.                            ....Respondents
                                             ----
             Mr. Mandar Vaidya for petitioner.
             Mr. Suresh Kumar for respondents.
                                             ----
                                                            CORAM : K.R. SHRIRAM &
                                                                    N.R. BORKAR, JJ.

DATED : 24th MARCH 2022

P.C.:

1 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

2 Until the next date, no further steps to be taken on the

impugned notice dated 23rd June 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad