Kisansingh Devsingh Bora vs Late Shri. Suresh Appaji Shirke ...
2022 Latest Caselaw 2878 Bom

             Digitally signed by
JAYARAJAN    JAYARAJAN
ANJAKULATH   ANJAKULATH NAIR
NAIR         Date: 2022.03.24
             15:15:56 +0530




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                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION
                                                  SECOND APPEAL NO.172 OF 2021
                                                            ALONG WITH
                                              INTERIM APPLICATION NO.1080 OF 2021


                                   Kisansingh Devsingh Bora                 ]    ...          Appellant

                                                Vs.

                                   Late Suresh Appaji Shirke (Since ]
                                   Deceased) Through LRs. & Ors.    ]            ...         Respondents

                                                                  ...
                                   Mr. Chintan Y. Shah for the appellant.

                                   Mr. Indrajeet Kulkarni for the respondents.
                                                                    ...

                                                           CORAM : SMT. BHARATI DANGRE, J.

                                                           DATED       : 23RD MARCH, 2022.

                                   P.C. :-

1. The present second appeal is connected to another appeal arising out of the common judgment passed by the appellate court and a request is made to tag Second Appeal No.171 of 2021 along with the present second appeal.

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2. Both the second appeals be tagged together and list them for admission on 06/04/2022.

[SMT. BHARATI DANGRE, J.]

AJN