Aneeta Kadam vs Income Tax Officer Ward 34(1)(1) ...
2022 Latest Caselaw 2874 Bom

                                                 1                        WPL-6508-2022.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION

                              WRIT PETITION (ST)NO.6508 OF 2022

Aneeta Kadam                                     ....     Petitioner.
            Vs.
Income Tax Officer,
Ward 34(1)(1),Mumbai & Anr.                      ....   Respondents.
                                       -------
Mr.Shreyas Shrivastava for petitioner.
                               ---------

                                       CORAM : K.R. SHRIRAM &
                                               N.R.BORKAR, JJ.

                                       DATE          : 23rd MARCH, 2022.

P.C.:

1. Not on board. Upon mentioning taken on board.

2. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

3. In the meanwhile, until the next date, no further steps to be taken on

the impugned notice dated 20.04.2021.

(N.R. BORKAR, J.)                                                (K.R.SHRIRAM, J.)




Chitra Sonawane





                                       2               WPL-6508-2022.odt




Chitra Sonawane