Ashraf Abdul Gani Khan vs Income Tax Officer Ward 34(1)(1) ...
2022 Latest Caselaw 2872 Bom

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              CHITRA
CHITRA        SANJAY
SANJAY        SONAWANE
SONAWANE      Date:
              2022.03.25                     1                     WPL-6509-2022.odt
              16:20:49
              +0530




                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION

                           WRIT PETITION (ST)NO.6509 OF 2022

Ashraf Abdul Gani Khan                       ....     Petitioner.
             Vs.
Income Tax Officer,
Ward 34(1)(1),Mumbai & Anr.                  ....   Respondents.
                                   -------
Mr.Shreyas Shrivastava for petitioner.
                               ---------

                                   CORAM : K.R. SHRIRAM &
                                           N.R.BORKAR, JJ.

                                   DATE          : 23rd MARCH, 2022.

P.C.:

1. Not on board. Upon mentioning taken on board.

2. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

3. In the meanwhile, until the next date, no further steps to be taken on

the impugned notice dated 20.04.2021.

(N.R. BORKAR, J.) (K.R.SHRIRAM, J.)

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