Ashraf Abdul Gani Khan vs Income Tax Officer Ward 34(1)(1) ...
2022 Latest Caselaw 2870 Bom

                                 Digitally signed
                                 by CHITRA
                                 SANJAY
                      CHITRA     SONAWANE
                      SANJAY     Date:
                      SONAWANE   2022.03.25
                                 16:21:11

                                                     1
                                 +0530
                                                                           WPL-6516-2022.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION

                         WRIT PETITION (ST)NO.6516 OF 2022

Ashraf Abdul Gani Khan                               ....     Petitioner.
             Vs.
Income Tax Officer,
Ward 34(1)(1),Mumbai & Anr.                          ....   Respondents.
                                           -------
Mr.Shreyas Shrivastava for petitioner.
                               ---------

                                           CORAM : K.R. SHRIRAM &
                                                   N.R.BORKAR, JJ.

                                            DATE         : 23rd MARCH, 2022.

P.C.:

1. Not on board. Upon mentioning taken on board.

2. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

3. In the meanwhile, until the next date, no further steps to be taken on

the impugned notice dated 20.04.2021.

(N.R. BORKAR, J.) (K.R.SHRIRAM, J.)

Chitra Sonawane 2 WPL-6516-2022.odt

Chitra Sonawane