Yogeshkumar Pravinkumar Shah vs The Assessing Officer, Office Of ...
2022 Latest Caselaw 2854 Bom

             Digitally signed
             by CHITRA
CHITRA       SANJAY
SANJAY       SONAWANE
SONAWANE     Date:
             2022.03.25
             18:50:10 +0530
                                              1                  970-wp-3778-2021.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                WRIT PETITION NO.3778 OF 2021

Yogeshkumar P. Shah                                       ....     Petitioner.
              Vs.
Assessing Officer, Office of
Income Tax Officer, Ward 19(3),
Income Tax department                                     ....   Respondents.

                                      ---------
None for the petitioner.
Mr.Akhileshwar Sharma for respondent.
                             ---------

                                      CORAM : K.R. SHRIRAM &
                                              N.R.BORKAR, JJ.

                                       DATE       : 23rd MARCH, 2022.

P.C.:

1. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

2. In the meanwhile, until the next date, no further steps to be taken on the impugned notice dated 21.06.2021.

(N.R. BORKAR, J.) (K.R.SHRIRAM, J.)

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