Rajesh S/O Himmatlal Dawda vs Naresh S/O Gyarsilal Agrawal
2022 Latest Caselaw 2793 Bom

                                                                1/1                      12-WP 4410.2021

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH : NAGPUR

                                 WRIT PETITION NO. 4410 OF 2021
                    Rajesh S/o Himmatlal Dawda vs. Naresh S/o Gyarsilal Agrawal
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Office notes, Office Memoranda of Coram, appearances, Court's orders Court's or Judge's Orders. or directions and Registrar's orders.

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Mr. M. R. Johrapurkar, Advocate for petitioner. Mr. Narendra Jetha, Advocate for respondent.

                                                   CORAM          :       MANISH PITALE J.
                                                   DATE           :       22/03/2022

Learned counsel for the petitioner submits that he would place on record relevant judgments in support of the contentions raised on behalf of the petitioner in the present writ petition.

2. Hence, list for further consideration on 08/04/2022. Conditional interim order granted by this Court shall continue to operate.

JUDGE

Digitally signed byRAVIKANT CHANDRAKANT KOLHE Signing Date:23.03.2022 10:36

KOLHE