Suresh Sadhuram Talreja vs Dy. Commissioner Of Income Tax ...
2022 Latest Caselaw 2776 Bom

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 PURTI
 PRASAD
 PARAB
Digitally signed by
PURTI PRASAD
PARAB                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Date: 2022.03.24
17:21:15 +0530                ORDINARY ORIGINAL CIVIL JURISDICTION

                                 WRIT PETITION (L) NO. 8945 OF 2022

           Suresh Sadhuram Talreja                                    ....Petitioner
                  V/s.
           Dy. Commissioner of Income Tax
           Circle 3(2) Mumbai & Ors.                                  ...Respondents

                                                  ----

Ms Niyati N Mankad for Petitioner

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CORAM : K.R. SHRIRAM & N.R. BORKAR, JJ DATED : 22nd MARCH 2022

P.C. :

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

3 Until the next date, no further steps to be taken on the impugned

notice dated 6th April 2021.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Purti Parab