Premji Lakhamshi Karia vs The Income Tax Officer Ward 3 And ...
2022 Latest Caselaw 2773 Bom

                                                 1/1               WPST-665-2022 Mentioned Matter.doc

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                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         PURTI
PURTI    PRASAD
PRASAD   PARAB
PARAB    Date:
         2022.03.24              CIVIL APPELLATE JURISDICTION
         10:47:59
         +0530

                              WRIT PETITION (ST) NO. 665 OF 2022

           Premji Lakhamshi Karia                                      ....Petitioner
                V/s.
           Income Tax - Circle - 3(2)                                  ...Respondents

                                              ----
           Mr. Harsh Shah a/w Mr. Pratik Poddar i/b Mr. Paras Savla for Petitioner.
                                              ----

                                                       CORAM : K.R. SHRIRAM &
                                                               N. R. BORKAR, JJ.

DATED : 22nd MARCH, 2022

P.C. :

1. Mentioned. Not on Board.

2. Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

3. Until the next date, no further steps to be taken on the

impugned notice.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Purti Parab