Citation : 2022 Latest Caselaw 2768 Bom
Judgement Date : 22 March, 2022
1/2 918.wp3179.2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 3179 OF 2021
S.B.I. General Insurance Co. Ltd.
Vs.
Sau. Sonali w/o Laxmanrao Ulmale and Ors.
WITH
WRIT PETITION NO. 3183 OF 2021
S.B.I. General Insurance Co. Ltd.
Vs.
Sau. Asha w/o Hiralal Deulkar and Ors.
WITH
WRIT PETITION NO. 3182 OF 2021
S.B.I. General Insurance Co. Ltd.
Vs.
Sau. Sharda w/o Raju Kakade and Ors.
WITH
WRIT PETITION NO. 3180 OF 2021
S.B.I. General Insurance Co. Ltd.
Vs.
Sau. Vanita w/o Pradip Hulke and Ors.
WITH
WRIT PETITION NO. 3184 OF 2021
S.B.I. General Insurance Co. Ltd.
Vs.
Ku. Shrutika d/o Sanjay Dhoke and Ors.
WITH
WRIT PETITION NO. 3181 OF 2021
S.B.I. General Insurance Co. Ltd.
Vs.
Nishant s/o Yadav Deulkar and Ors.
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Office notes, Office Memoranda of Coram, appearances, Court's orders Court's or Judge's Orders. or directions and Registrar's orders.
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2/2 918.wp3179.2021
Mr. D.N. Kukday, Advocate for petitioner in all writ petitions. Mr. S.M. Bahirwar, Advocate for respondent No.3 in all writ petitions.
Mr. Mahesh Rai, Advocate for respondent No.4 in all writ petitions.
CORAM : MANISH PITALE J.
DATE : 22.03.2022.
In all these writ petitions, a common question arises for consideration. During the course of hearing, it was found that if a compilation of judgments is placed before this Court, relevant to the point in issue, it would facilitate decision of these petitions at the earliest.
2. Mr. Kukday, learned counsel appearing for the petitioners in these petitions submits that such a compilation of judgments shall be placed before this Court within a period of one week from today. Copies of the compilations shall be furnished to the learned counsel appearing for respondents.
3. List these writ petitions for further consideration on 29.03.2022.
JUDGE Prity Digitally signed by PRITY S PRITY S GABHANE GABHANE Date: 2022.03.22 18:51:08 +0530
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