Citation : 2022 Latest Caselaw 2726 Bom
Judgement Date : 21 March, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5106 OF 2021
Mrs. Sunanda Shivray Salaskar And Anr ....PETITIONER
V/S
Maharashtra Industrial Development Corporation
....RESPONDENT
And Ors
SHRIRAM S. KULKARNI for Petitioner Mr. Prashant Chavan a/w Ms. Unnati Bane a/w Aishwarya Ghanat i/b Navdeep Vora & Associates - R. 1 to 3 (MIDC) , Mr. Rohit P. Karhadkar- R. nos. 4 to 12 & 14 to 23, Mr. Suchit C. Dhotre- R. no. 13, Ms. M.S. Bane-AGP for State.
CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J
DATE : 21st March, 2022
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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