Mahesh Damji Lapasia vs Income Tax Officer Ward Kalyan And ...
2022 Latest Caselaw 2630 Bom

                                                                        as-wpst-2738&4439-22.doc

DINESH                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
SADANAND
SHERLA                               CIVIL APPELLATE JURISDICTION
Digitally signed by
                                  WRIT PETITION (ST) NO. 2738 OF 2022
DINESH SADANAND
SHERLA
Date: 2022.03.17
10:41:46 +0500        Mahesh D. Lapasia                       ... Petitioner
                           V/s.
                      Income Tax Ofcer Ward 3(1)Kalyan and ors... Respondents

                                                     WITH
                                      WRIT PETITION (ST) NO. 4439 OF 2022

                                              ----------------
                      Mr. Devendra H. Jain i/b DHJ Legal for the Petitioners in both
                      matters.
                                              ----------------


                                            CORAM :         K.R. SHRIRAM &
                                                            N.R. BORKAR, JJ.

                                             DATE     :     MARCH 16, 2022.

                      P.C.

                      1]      Not on board. Upon mentioning taken on board.

                      2]      Similar petitions have been heard and judgment is

                      reserved.        Therefore,   these   petitions   to   be    listed     on

                      11.04.2022.

                      3]      Until the next date, no further steps to be taken on the

impugned notice dated 07.04.2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Dinesh Sherla 1/1