The Saraswat Co-Op Bank Ltd vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2593 Bom

          Digitally signed
          by GAURI
GAURI     AMIT
AMIT      GAEKWAD                                         1/1                       3.WPL-7689-2022.doc
GAEKWAD   Date:
          2022.03.16
          10:46:05 +0530

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                         WRIT PETITION (L) NO.7689 OF 2022
                                                      WITH
                                         WRIT PETITION (L) NO.7693 OF 2022
                The Saraswat Co-operative Bank Ltd.              ....Petitioner
                             V/s.
                Assistant Commissioner of Income Tax
                Circle -1(3)(1) & Ors.                   ....Respondents
                                                   ----
                Ms. Jasmin Amalsadvala i/b. Lumiere Law Partners for petitioner in both
                petitions.
                                                   ----
                                                      CORAM : K.R. SHRIRAM &
                                                              N.R. BORKAR, JJ.

DATED : 15th MARCH 2022

P.C.:

WRIT PETITION (L) NO.7689 OF 2022 WITH WRIT PETITION (L) NO.7693 OF 2022

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, these two petitions to be listed on 11th April 2022.

3 Until the next date, no further steps to be taken on the

impugned notice dated 11th April 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad