Euro Pacific Securities Limited vs Deputy Commissioner Of ...
2022 Latest Caselaw 2588 Bom

                                         1/1                      5.WPL-3769-2022.doc




                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                         WRIT PETITION (L) NO.3769 OF 2022
Euro Pacific Securities Limited                 ....Petitioner
            V/s.
Deputy Commissioner of Income Tax
International Tax, Circle 2(2)(1) & Anr.    ....Respondents
                                     ----
Adv. Mrunal Parekh i/b. DMD Advocates for petitioner.
                                     ----
                                         CORAM : K.R. SHRIRAM &
                                                 N.R. BORKAR, JJ.

DATED : 15th MARCH 2022

P.C.:

1 Not on board. Upon mentioning taken on board at 2.30 p.m.

2 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

3 Until the next date, no further steps to be taken on the

impugned notice.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad