Corinne Maria Idnani vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2587 Bom

                                         1/2                      6.WPL-7389-2022.doc




                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                         WRIT PETITION (L) NO.7389 OF 2022
Corinne Maria Idnani                      ....Petitioner
            V/s.
Assistant Commissioner of
Income Tax Circle - 17(1) & Anr.        ....Respondents
                                      WITH
                         WRIT PETITION (L) NO.7699 OF 2022
Ashish Vessel Demolition Pvt. Ltd.        ....Petitioner
            V/s.
Deputy Commissioner of
Income Tax Circle - 1(1)(1) & Anr.    ....Respondents
                                     ----
Mr. Shreyash Shah for petitioner in both petitions.
                                     ----
                                        CORAM : K.R. SHRIRAM &
                                                   N.R. BORKAR, JJ.

DATED : 15th MARCH 2022

P.C.:

WRIT PETITION (L) NO.7389 OF 2022

1 Not on board. Upon mentioning taken on board at 2.30 p.m.

2 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

3 Until the next date, no further steps to be taken on the

impugned notice dated 15th April 2021.

WITH WRIT PETITION (L) NO.7699 OF 2022

4 Not on board. Upon mentioning taken on board at 2.30 p.m.

Gauri Gaekwad 2/2 6.WPL-7389-2022.doc

5 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

6 Until the next date, no further steps to be taken on the

impugned notice dated 29th April 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad