Sridutt Construction vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2583 Bom

Citation : 2022 Latest Caselaw 2583 Bom
Judgement Date : 15 March, 2022

Bombay High Court

Sridutt Construction vs Assistant Commissioner Of Income ... on 15 March, 2022

Bench: K.R. Sriram, N. R. Borkar

                                         1/2                      8.WPL-7278-2022.doc




                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                         WRIT PETITION (L) NO.7278 OF 2022
Shridutt Construction                     ....Petitioner
            V/s.
Assistant Commissioner of Income
Tax, Circle 19(3) and Ors.           ....Respondents
                                   AND
                  WRIT PETITION (L) NO.7124 OF 2022
                                   AND
                  WRIT PETITION (L) NO.7266 OF 2022
                                   AND
                  WRIT PETITION (L) NO.7265 OF 2022
                                   AND
                  WRIT PETITION (L) NO.7272 OF 2022
                                    ----
Ms. Hetal Laghave i/b. Ms. Rutuja Pawar for petitioner in all petitions.
                                    ----
                                       CORAM : K.R. SHRIRAM &
                                                  N.R. BORKAR, JJ.

DATED : 15th MARCH 2022

P.C.:

WRIT PETITION (L) NO.7278 OF 2022 AND WRIT PETITION (L) NO.7124 OF 2022 AND WRIT PETITION (L) NO.7266 OF 2022 AND WRIT PETITION (L) NO.7265 OF 2022 AND WRIT PETITION (L) NO.7272 OF 2022

1 Not on board. Upon mentioning taken on board at 2.30 p.m.

2 Similar petitions have been heard and judgment is reserved.

Therefore, these petitions to be listed on 11th April 2022.

Gauri Gaekwad 2/2 8.WPL-7278-2022.doc

3 Until the next date, no further steps to be taken on the

impugned notices.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad