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Sukruti Apartment Co-Operative ... vs Tirumala Developers Thr. ...
2022 Latest Caselaw 2444 Bom

Citation : 2022 Latest Caselaw 2444 Bom
Judgement Date : 10 March, 2022

Bombay High Court
Sukruti Apartment Co-Operative ... vs Tirumala Developers Thr. ... on 10 March, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 326 OF 2021

 Sukruti Apartment Co-operative Hsg. Soc. Ltd. ....APPELLANT
             V/S
 Tirumala Developers Thr. Proprietor Mr. K. ....RESPONDENT

Mani Naidu

Senior Adv Mr. A. G. Damle i/by Ms. Leena Patil for Appellant Mr. Mayur Khandeparkar a/w Maulik Tanna and Disha Dave

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 10th March, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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