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Jyoti M Sawant And Others vs State Of Maharashtra Through ...
2022 Latest Caselaw 2438 Bom

Citation : 2022 Latest Caselaw 2438 Bom
Judgement Date : 10 March, 2022

Bombay High Court
Jyoti M Sawant And Others vs State Of Maharashtra Through ... on 10 March, 2022
Bench: S.V. Gangapurwala, S. G. Dige
                                          1
                                                                     2768.22WP

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                         913 WRIT PETITION NO.2768 OF 2022


                            JYOTI M. SAWANT & OTHERS
                                      VERSUS
                        STATE OF MAHARASHTRA & ANOTHER

                                           ...
                   Advocate for the petitioners : Mr.N.B.Khandare
                     I/c.GP for Respondent-State : Mr.D.R.Kale
                                           ...

                                CORAM : S.V.GANGAPURWALA &
                                        S.G.DIGE, JJ.

DATE : 10.03.2022

P.C. :

1] The petitioners seek direction against the respondents from implementing directions contained in para 24 of the judgment in Writ Petition No.5005/1999 dated 25.07.2017.

2] Learned Incharge Government Pleader submits that Review Application of the said judgment is pending before this Court bearing Review Application [Stamp] No. 15961 of 2021.

2768.22WP

3] The petitioners may take steps to club the present Writ Petition along with Review Application [Stamp] No.15961 of 2021.

[S.G.DIGE, J.] [S.V.GANGAPURWALA, J.]

DDC

 
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