Yogesh Vinod Ahiwale vs The State Of Maharashtra
2022 Latest Caselaw 2410 Bom

Citation : 2022 Latest Caselaw 2410 Bom
Judgement Date : 9 March, 2022

Bombay High Court

Yogesh Vinod Ahiwale vs The State Of Maharashtra on 9 March, 2022

Bench: S.S. Jadhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1348 OF 2019

 Yogesh Vinod Ahiwale                                   ....APPLICANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

Mr Sudhir C Halli, Adv for Applicant Mr Amit Palkar, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV J DATE : 9th March, 2022 P.C. :