Prakash Chimanlal Sheth vs T. Ramalingam Nadar @ Ramalingam ...
2022 Latest Caselaw 2393 Bom

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NISHA SANDEEP   SANDEEP CHITNIS
CHITNIS         Date: 2022.03.11 14:31:03
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                                                                                         13-apl.490.2020.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CRIMINAL APPELLATE JURISDICTION

                                             CRIMINAL APPLICATION NO.490 OF 2020

                     Prakash Chimanlal Sheth                                     ...Applicant
                          Versus
                     Mr. T. Ramalingam Nadar
                     @ Ramalingam Thirivium Nadar and Ors.                       ...Respondents

                     Mr. Rahul S. Kadam, for the Applicant.

                     Mr. A. R. Patil, A.P.P for the Respondent No.3- State.

                                                         CORAM : REVATI MOHITE DERE, J.

DATE : 9th MARCH 2022

P.C. :

1. Learned APP seeks time to go through the judgments and assist

this Court in view of the order passed by this Court on 23rd March 2021.

2. On his request, stand over to 25th March 2022.

REVATI MOHITE DERE, J.

N. S. Chitnis                                                                                           1/1