M/S. Regent Bhairavi ... vs Maharashtra State Road ...
2022 Latest Caselaw 2337 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

            APPEAL FROM ORDER NO. 68 OF 2022

 M/s. Regent Bhairavi Cor.partnership Firm Thr.....APPELLANT
 Its Partner 1) Ramdas Kondiram Shende And
 Another
               V/S
 Maharashtra State Road Development          ....RESPONDENT

Corporation And Another

WITH APPEAL FROM ORDER NO. 43 OF 2022

Qed Properties Private Limited ....APPELLANT V/S Maharashtra State Road Development ....RESPONDENT Corporation Limited

Ruchir L Tolat i/b. L. C. Tolat for Appellant in AO/68/2022 Mayur Khandeparkar a/w. Ankit Lohia a/w. Zulfiqar Jariwala a/w.Shabbir Jariwala a/w.Ganesh Ambekar i/b. MDP and Partners for Appellant in AO/43/2022 Dr.Milind Sathe Sr.Adv. with Prashant Chawan a/w.Arun Siwach with Ms.Priyanka Mitra with Karan Gandhi i/b. Cyril Amarchand Mangaldas for Respondents.1 and 2 in AO/68/2022

Dr.Milind Sathe Sr.Adv a/w. Prashant Chawan a/w.Rajmani Varma and Tejashree Savratkar i/b. Navdeep Vora and Associates for R.Nos.1 and 2 in AO/43/2022

Ms.Tanaya Goswami AGP for R.No.3

CORAM : HON'BLE SMT. JUSTICE ANUJA

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PRABHUDESSAI J DATE : 8th March, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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