Vipul Nanasaheb Gagare And Others vs The State Of Maharashtra And ...
2022 Latest Caselaw 2168 Bom

Citation : 2022 Latest Caselaw 2168 Bom
Judgement Date : 2 March, 2022

Bombay High Court

Vipul Nanasaheb Gagare And Others vs The State Of Maharashtra And ... on 2 March, 2022

Bench: S.V. Gangapurwala, S. G. Dige

                                           1
                                                                       2993.22WP

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                         932 WRIT PETITION NO.2993 OF 2022

                   VIPUL NANASAHEB GAGARE & OTHERS
                                     VERSUS
                  THE STATE OF MAHARASHTRA & OTHERS
                                         ...
             Advocate for the petitioners : Mr.Deelip N. Bankar Patil
                    AGP for Respondent-State : Mr.A.R.Kale
                                        ...
                             CORAM : S.V.GANGAPURWALA &
                                       S.G.DIGE, JJ.

DATE : 02.03.2022

P.C. :

The petitioners shall place on record judgment wherein Shikshan Sevak scheme was upheld. Stand over to 14.03.2022.

[S.G.DIGE, J.] [S.V.GANGAPURWALA, J.]

DDC

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