Vasant Govardhan Madhrele vs Balasaheb Maruti Londhe And ...
2022 Latest Caselaw 2164 Bom

                                       1


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                      930 SECOND APPEAL NO.34 OF 2022
                        WITH CA/663/2022 IN SA/34/2022

                     VASANT GOVARDHAN MADHRELE
                               VERSUS
                 BALASAHEB MARUTI LONDHE AND OTHERS

                                        ...
                Advocate for Appellant : Mr. Shrikishan S. Shinde
                                        ...

                                CORAM      : MANGESH S. PATIL, J.

                                DATE       : 2 MARCH 2022

PC :

This is a second appeal by the original plaintiff being

aggrieved and dis-satisfied by the judgment and order allowing the

appeal of the respondents and setting aside the decree for specific

performance.

2. Issue notice returnable on 13-04-2022.

3. Taking into account the matter in dispute, the respondents

shall not create any third party interest till the next date.

[ MANGESH S. PATIL ] JUDGE

arp/