M/S Sainik Mining And Allied ... vs M/S Western Coalfields Ltd. Thr. ...
2022 Latest Caselaw 2125 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5470 OF 2021
                              In
                        STAMP NO. OF

 M/s Sainik Mining And Allied Services Limited,....PETITIONER
 Nagpur By Senior General Manager, Omprakash
 Katare
             V/S
 M/s Western Coalfields Ltd. Thr. General   ....RESPONDENT

Manager (cmc), Wcl Hq, Nagpur Coal Estate, Nagpur And Ors

A.S. JAISWAL, SENIOR ADVOCATE WITH GOPAL BABULALJI SAWAL for Petitioner S.P. DHARMADHIKARI, SENIOR ADVOCATE WITH KARTIK N SHUKUL for Respondents

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 1st March, 2022 P.C. :

Heard Mr. A.S. Jaiswal, Senior Advocate with Mr. Gopal Sawal, Adv. for Petitioner, Mr. S.P. Dharmadhikari, Senior Advocate with Mr. Kartik Shukul, Adv. for Respondents. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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