Modern India Ltd. And 3 Ors vs Financial Technologies (India) ...
2022 Latest Caselaw 6121 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 964 OF 2015
                          In
                  SUITS 173 OF 2014

 Modern India Ltd. And 3 Ors.                    ....PETITIONER
             V/S
 Financial Technologies (india) Limited And 37....RESPONDENT

Ors.

Kyrus Modi i/b Rashmikant & Partners for Plaintiff Khushboo Agarwal i/b Thodur Law Assoicates for Defendant no. 12 Mohit Prabhu i/b Cyril Amarchand Mangaldas for Defendant no. 1 Sanjiv Punalekar a/w Sachin Kanse i/b PRS Legal for Vimladevi Agrotech Ltd. (Third Party Noticee) Ashish Kamat a/w Vaibhav Bhure, Shlok Parekh & Tarak Shah i/b Vaish Associates for Defendant no. 2 (NSEL) Nikita Vardhan a/w Vishal Tiwari i/b Kanga & Co for Defendant no. 30 (Anand Rathi Commodities) Padmakar S. Garad for State Bank of India in Report no. 47 (Formerly known as State Bank of Bikaner & Jaipur) (Third Party Noticee)

Report no. 47 is closed for orders..

CORAM : HON'BLE SHRI JUSTICE B.P.

                               COLABAWALLA J
        DATE :                 30th June, 2022




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  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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