Mr. Ravindra Sitaram Chauhan vs Mr. Kailash Radha Dahade And Anr
2022 Latest Caselaw 5678 Bom

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KHADPE   2022.06.22    Vina Khadpe
         16:57:45                                                                       (49) fa.579.2020.doc
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                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION

                                               FIRST APPEAL NO.579 OF 2020

                       Mr.Ravindra Sitaram Chauhan                    .... Appellant
                           Versus
                       Mr. Kailash Radha Dahade and anr.              ....Respondents

                       Mr. T. J. Mendon for the Appellant.

                                                      CORAM : SHRIKANT D. KULKARNI, J.

                                                      DATE     : 21st JUNE, 2022.
                       P.C. :

1. Heard Mr. T. J. Mendon, learned counsel for the Appellant.

2. Perused the impugned Judgment and Order passed by the

Commissioner for Employees' Compensation & Judge, Tenth Labour Court,

Mumbai, dated 31st July, 2018.

3. At present, issue notice to Respondent No.1 returnable on 18 th

July, 2022.

4. Leave granted to file compilation.

(SHRIKANT D. KULKARNI, J.)