Edelweiss Housing Finance Ltd vs The State Of Maharashtra And 4 Ors
2022 Latest Caselaw 5675 Bom

                                                   1                    36-WP-748-2021.odt
           Digitally signed
           by CHITRA
CHITRA     SANJAY
SANJAY     SONAWANE
SONAWANE   Date:         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           2022.06.23
           12:56:24 +0530      ORDINARY ORIGINAL CIVIL JURISDICTION

                                    WRIT PETITION NO.748 OF 2021

       Edelweiss Housing Finance Ltd.                     ....    Petitioner.
                              Vs.
       State of Maharashtra & 4 Ors.                      ...   Respondents.
                                           ---------
       Mr. Ashutosh Gole for petitioner.

       Ms Priti Chhabriya i/b Mr. Suresh Kumar for respondent no.5.
                                      ---------

                                           CORAM : K.R. SHRIRAM &
                                                   PRITHVIRAJ K.CHAVAN, JJ.

                                           DATE        : 21st JUNE, 2022.

       P.C.:

1. At the request of Mr. Gole who says that Full Bench Judgment is

awaited on similar issue, stand over to 23.8.2022.

(PRITHVIRAJ K.CHAVAN, J.) (K.R.SHRIRAM, J.)

Chitra Sonawane 2 36-WP-748-2021.odt

Chitra Sonawane