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Hasmukh Chinubhai Seth vs Paradise Associates And 6 Others
2022 Latest Caselaw 5620 Bom

Citation : 2022 Latest Caselaw 5620 Bom
Judgement Date : 20 June, 2022

Bombay High Court
Hasmukh Chinubhai Seth vs Paradise Associates And 6 Others on 20 June, 2022
Bench: A. K. Menon
                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                                        [ COMMERCIAL DIVISION ]

                                                  SUMMONS FOR JUDGMENT NO.70 OF 2021
                                                                      IN
                                                 COMMERCIAL SUMMARY SUIT NO.32 OF 2021

                           Hasmukh Chinubhai Sheth                                      .. Applicant-Plaintiff
                                         Vs.
                           Paradise Associates and Ors.                                 .. Defendants


                           Mr. Dishang Shah, with Mr. Chirag Unadkat, Mr. Karan Gandhi and Adv. H. Sagar,
                           i/by Mr. P.M. Shah, for the Applicant-Plaintiff.
                           Mr. Dharmesh S. Joshi, i/by Mr. Rahul Talreja, for the Defendants.



                                                                                 CORAM : A. K. MENON, J.
                                                                                 DATE         : 20TH JUNE, 2022.

                           P.C. :

1. On behalf of the defendants, it is stated that Mr. Rahul Talreja will now be

entering appearance in place and stead of the current Advocates, who have granted

no objection endorsement to Mr. Talreja. Therefore, the learned counsel seeks some

time. Vakalatnama shall be filed not later than 27 th June 2022.

2. List the Summons for Judgment on 28th June 2022 for hearing and final

disposal. It is made clear that no adjournment will be granted on the next date.




                                                                                                   (A.K. MENON, J.)

        Digitally signed                                              1/1
SNEHA   by SNEHA

                           20-SJ-70-2021.doc
        ABHAY DIXIT
ABHAY   Date:
        2022.06.20
DIXIT   18:07:44
        +0530              Dixit
 

 
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