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Mandal Infrastructure Pvt. Ltd vs Sanskriti Developers And 3 Ors
2022 Latest Caselaw 5578 Bom

Citation : 2022 Latest Caselaw 5578 Bom
Judgement Date : 17 June, 2022

Bombay High Court
Mandal Infrastructure Pvt. Ltd vs Sanskriti Developers And 3 Ors on 17 June, 2022
Bench: B.P. Colabawalla
      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 986 OF 2022
                          In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 19230 OF 2021

      Mandal Infrastructure Pvt. Ltd.                       ....PETITIONER
                  V/S
      Sanskriti Developers And 3 Ors.                     ....RESPONDENT

Ashish Kamat a/w Aakanksha Saxena, Raghav Gupta & Treesa Ann Benny i/b Wadia Ghandy & Co for applicant Dr. Birendra Saraf , Sr. Counsel a/w S. Bhogle i/b Javed Akhatar Khan for Judgment Debtor

CORAM : HON'BLE SHRI JUSTICE B.P.

                                    COLABAWALLA J
             DATE :                 17th June, 2022
      P.C. :

S. O. to 28/06/2022 ( H. O. B.).

( ASSOCIATE )

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