Gutka Exports Through Its ... vs Ahuja Properties And Associates ...
2022 Latest Caselaw 5514 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 11 OF 2020

                                                                IN

                                         COMMERCIAL SUMMARY SUIT NO. 40 OF 2019



                        Gutka Exports Through its                         ...      Plaintiff
                        Proprietor Hitesh Chunilal Gutka
                                 vs.
                        Ahuja Properties and Associates                   ...     Defendants
                        and 3 Ors.


                        Ms. Smita Durve i/b. Ms. Preeti Gadha for the Plaintiff.
                        None for the Defendant.



                                                                   CORAM : A. K. MENON, J.

DATED : 16th JUNE, 2022 P.C. :

Mentioned. List on 30th June, 2022 along with connected matters.

Affidavit of service shall be filed not later than 28 th June, 2022.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2022.06.16 17:55:16 +0530

15-SJ-11-2020-COMSS-40-2019.odt 1/1 rrpillai