Concept Pharmaceuticals Limited vs Sunil Guglani
2022 Latest Caselaw 5513 Bom

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                         SUMMONS FOR JUDGMENT NO. 60 OF 2019

                                                              IN

                                     COMMERCIAL SUMMARY SUIT NO. 1233 OF 2018



                      Concept Pharmaceuticals Limited                  ...     Plaintiff
                               vs.
                      Sunil Guglani                                    ...     Defendant


                      None for the Plaintiff.
                      None for the Defendant.


                                                                CORAM : A. K. MENON, J.

DATED : 16th JUNE, 2022 P.C. :

1. None for the parties. Matter is listed for dismissal. Even on 9 th June,

2022 none appeared for the parties.

2. Accordingly Summons for Judgment is dismissed.

(A. K. MENON, J.) RAJESHWARI RAMESH PILLAI

Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2022.06.16 13:24:18 +0530

5-SJ-60-2019-COMSS-1233-2018.odt 1/1 rrpillai