Executive Engineer, Patbandhare ... vs Babu @ Karbas Hallaya Swami And Ors
2022 Latest Caselaw 5397 Bom

                                             1
                                                                         9955.21CA

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                    939 CIVIL APPLICATION NO.9955 OF 2021
                       IN FIRST APPEAL NO.1868 OF 2019
                   WITH CIVIL APPLICATION NO.6190 OF 2022
                       IN FIRST APPEAL NO.1867 OF 2019
                   WITH CIVIL APPLICATION NO.14366 OF 2018
                       IN FIRST APPEAL NO.1867 OF 2019
                   WITH CIVIL APPLICATION NO.14368 OF 2018
                       IN FIRST APPEAL NO.1868 OF 2019

                       BASAVRAJ SHARANYYA SWAMI
                                   VERSUS
                 THE EXECUTIVE ENGINEER, PATBANDHARE
                  MAJBUTIKARAN DIV.OMERGA & OTHERS
                                      ...
                   Advocate for Applicant : Mr.V.B.Jadhav
                  AGP for Respondent-State : Mr.A.B.Chate
               Advocate for Respondent no.2 : Mr.L.R.Thakur h/f.
                                 Mr.L.C.Patil
                                      ...
                                    CORAM : S.G.DIGE, J.

DATE : 14.06.2022 P.C. :

1] The learned counsel for respondent no.2 has tendered some judgments. 2] The learned counsel for the applicant seeks time to go through it.

3] By consent, stand over to 1st July, 2022.

[S.G.DIGE] JUDGE DDC