Vora Financial Services Private ... vs Maari Multi Trading Private ...
2022 Latest Caselaw 5391 Bom

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION


                                SUMMONS FOR JUDGMENT NO.2 OF 2020
                                                     IN
                             COMMERCIAL SUMMARY SUIT NO.1092 OF 2019


            Vora Financial Services Private Limited
            & Ors.                                               .. Plaintiffs
                      v/s.
            Maari Multi Trading Private Limited
            & Ors.                                               .. Defendants



            None present.


                                                       CORAM : A. K. MENON, J.

DATED : 14TH JUNE, 2022.

P.C. :

1. None for the plaintiff.

2. S.O. to 21st June, 2022 for dismissal.

(A. K. MENON, J.) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2022.06.16 11:16:27 +0530

11.sj-2-20.doc wadhwa