Citation : 2022 Latest Caselaw 5343 Bom
Judgement Date : 13 June, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 418 OF 2021
Amit Balasaheb Sathe ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
Mr. Shailesh Kharat for Applicant Mr. Y. Y. Dabake APP-State
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 13th June, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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