Maharashtra State Road ... vs Amit Jagannath Shetty And Anr
2022 Latest Caselaw 5340 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 28 OF 2019

                                                                 IN

                                        COMMERCIAL SUMMARY SUIT NO. 280 OF 2019



                      Maharashtra State Road                                       ...      Plaintiff
                      Development Corporation Ltd.
                               vs.
                      Amit Jagannath Shetty and Anr.                               ...      Defendant


                      Mr. Tapan Agrawal a/w. Ms. Drishti Gupta and Mr. Jayendra Kapadia i/b. M/s.
                      Little & Co. for the Plaintiff.
                      Mr. Ashutosh Gole for the Defendant.


                                                                    CORAM : A. K. MENON, J.

DATED : 13th JUNE, 2022 P.C. :

1. Reply to be filed on or before 20th June, 2022.

2. Rejoinder to be filed on or before 27th June, 2022.

3. If no reply is filed, list for ex-parte hearing on 20 th June, 2022.

4. If rejoinder is filed, list for hearing on 18 th July, 2022.

(A. K. MENON, J.) RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2022.06.13 21-sj-28-2019-comss-280-2019.odt 1/1 17:43:28 +0530 rrpillai