Il And Fs Financial Services ... vs Serveall Constructions Private ...
2022 Latest Caselaw 5339 Bom

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 12 OF 2019
                                                                 IN
                                         COMMERCIAL SUMMARY SUIT NO. 238 OF 2019
                                                               WITH
                                                LEAVE PETITION NO. 131 OF 2019


                      IL and FS Financial Services Ltd.                         ...      Plaintiff
                               vs.
                      Serveall Constructions Pvt. Ltd. & 3 Ors.                 ...      Defendants


                      Dr. Birendra Saraf, Senior Counsel a/w. Mr. Rohan Savant, Mr. Sachin
                      Chandarana and Ms. Rajvi Mehta i/b. M/s. Manilal Kher Ambalal & Co. for
                      the Plaintiff.
                      Mr. Jay Kathrani a/w. Mr. Subir Kumar for Defendant no. 1.


                                                                   CORAM : A. K. MENON, J.

DATED : 13th JUNE, 2022 P.C. :

1. After this matter was partly heard learned counsel for defendant

no. 1 seeks time since counsel appearing is unavailable. Even on the last

date 8th June, 2022 none appeared for the defendant. Accordingly, I pass the

following order :

(i) Subject to payment of costs of Rs.25,000/- to the plaintiffs

within one week from today, list on 27 th June, 2022.

RAJESHWARI
RAMESH
PILLAI                                                                                 (A. K. MENON, J.)
Digitally signed by
RAJESHWARI
RAMESH PILLAI
Date: 2022.06.13      20-SJ-12-2019-COMSS-238-2019.odt                                              1/1
17:43:25 +0530
                      rrpillai